Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(a) in The Bangalore Metro Railway, (Notice of Accidents and Inquiries) Rules, 2011

(a)any accident attended with loss of any human life, or with grievous hurt, as defined in the Indian Penal Code; or