Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 42 in The Bihar School Examination Board Regulations, 1964 42. Eligibility of persons for appointment to different posts other than Chairman and the Secretary under the Board shall be prescribed by the Board from time to time:Provided that:
