Punjab-Haryana High Court
Pawan Bhoriya @ Pawan Bhoria @ Pawan vs State Of Haryana on 20 July, 2020
Author: Arvind Singh Sangwan
Bench: Arvind Singh Sangwan
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
CRM-M No.13241 of 2020 (O&M)
Date of decision: 20.07.2020
Pawan Bhoriya @ Pawan Bhoria @ Pawan
....Petitioner
Versus
State of Haryana
....Respondent
CORAM: HON'BLE MR JUSTICE ARVIND SINGH SANGWAN
Present : Mr. Anmol Rattan Sidhu, Sr. Advocate
with Mr. Raghav Gulati, Advocate
and Mr. Pratham Sethi, Advocate
for the petitioner.
Ms. Tanushree Gupta, DAG, Haryana.
ARVIND SINGH SANGWAN J. (Oral)
For orders, see detailed order of even date passed in CRM-M No.12957 of 2020 titled as "Mohit vs State of Haryana."
(ARVIND SINGH SANGWAN) JUDGE 20.07.2020 yakub Whether speaking/reasoned Yes/No Whether reportable: Yes/No 1 of 1 ::: Downloaded on - 27-09-2020 12:39:24 :::