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Punjab-Haryana High Court

Pawan Bhoriya @ Pawan Bhoria @ Pawan vs State Of Haryana on 20 July, 2020

Author: Arvind Singh Sangwan

Bench: Arvind Singh Sangwan

    IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                   CHANDIGARH



                                CRM-M No.13241 of 2020 (O&M)
                                Date of decision: 20.07.2020


Pawan Bhoriya @ Pawan Bhoria @ Pawan
                                                              ....Petitioner

                                 Versus

State of Haryana

                                                           ....Respondent

CORAM: HON'BLE MR JUSTICE ARVIND SINGH SANGWAN


Present :    Mr. Anmol Rattan Sidhu, Sr. Advocate
             with Mr. Raghav Gulati, Advocate
             and Mr. Pratham Sethi, Advocate
             for the petitioner.

             Ms. Tanushree Gupta, DAG, Haryana.

ARVIND SINGH SANGWAN J. (Oral)

For orders, see detailed order of even date passed in CRM-M No.12957 of 2020 titled as "Mohit vs State of Haryana."

(ARVIND SINGH SANGWAN) JUDGE 20.07.2020 yakub Whether speaking/reasoned Yes/No Whether reportable: Yes/No 1 of 1 ::: Downloaded on - 27-09-2020 12:39:24 :::