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[Cites 0, Cited by 3] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(a) in The Indian Post Office Act, 1898

(a)a postal article shall be deemed to be in course of transmission by post from the time of it being delivered to a post office to the time of it being delivered to the addressee or of its being returned to the sender or otherwise disposed of under Chapter VII;