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State of Haryana - Section

Section 13 in Haryana Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Rules, 2018

13. Appraisal of Social Impact Assessment report by an Expert Group [Section 7].

(1)The Expert Group shall evaluate the Social Impact Assessment report and shall make its recommendation to that effect within a period of two months from the date of its constitution.
(2)The recommendations of the Expert Group shall be published.