Orissa High Court
Khedu Nag vs Dig Of Police on 23 February, 2026
Author: Biraja Prasanna Satapathy
Bench: Biraja Prasanna Satapathy
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C ) No.7516 of 2025
Khedu Nag .... Petitioner
Mr. R.N. Prusty, Adv.
-versus-
DIG of Police, Group Course .... Opposite Parties
C.R.P.F Sonepat & Others Ms K.R.Choudhury, Adv.
(for O.P. No.3)
COROM:
THE HON'BLE MR. JUSTICE BIRAJA PRASANNA SATAPATHY
ORDER
Order 23.02.2026
No
2. 1. This matter is taken up through Hybrid Mode.
2. Heard learned counsel appearing for the Parties.
3. As requested, list this matter tomorrow (24.02.2026) along with the connected matter.
(Biraja Prasanna Satapathy) Judge sangita Signature Not Verified Digitally Signed Signed by: SANGITA PATRA Reason: authenticaton of order Location: high court of orissa, cuttack Date: 05-Mar-2026 18:55:16