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Allahabad High Court

Ramnath & Others vs D.D.C. Alld. & Others on 19 July, 2010

Court No. - 27

Case :- WRIT - B No. - 24110 of 2003

Petitioner :- Ramnath & Others
Respondent :- D.D.C. Alld. & Others
Petitioner Counsel :- B.B. Paul
Respondent Counsel :- C.S.C.,Murtuza Ali,Yuvraz Singh

Hon'ble Sibghat Ullah Khan,J.

Even though the case is listed peremptorily, a mention for adjournment has been made which is very seriously opposed by the learned counsel for the opposite party. The case is adjourned. List peremptorily again on 28.7.2010. Stay order is extended till 28.7.2010 with the condition that if any adjournment is sought on the next date or on any other date by the learned counsel for the petitioner, the stay order will stand automatically discharged.

Learned counsel for the respondents has also assured that he will not seek any adjournment. Order Date :- 19.7.2010 SFH