Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 86] [Entire Act] State of Assam - Subsection Section 86(a) in The Assam Co-operative Societies Rules, 1953 (a)statement of the subject-matter of the dispute referred, to, in the form as set forth in the Schedule;
