Section 40(2)(d) in The Juvenile Justice (Care And Protection Of Children) Rules, 2007

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Union of India - Subsection

Section 40(2)(d) in The Juvenile Justice (Care And Protection Of Children) Rules, 2007

(d)Shelter home -

(i)Separate shelter homes for girls and boys;

(ii)Separate shelter homes for girls above the age of 10 years and boys in the age groups of 11 to 15 and 16 to 18 years.