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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Chattisgarh - Subsection

Section 13(1) in Urban Street Vendors and Hawkers (Registration and Regulation) Bye-laws, 2010

(1)Encouragement of illegal vending directly or indirectly, shall constitute an offence in terms of the Act shall be punishable under Section 440 accordingly.