Orissa High Court
Ch. Sunil Kumar Patro vs Collector on 6 June, 2023
Bench: S.K. Sahoo, Murahari Sri Raman
IN THE HIGH COURT OF ORISSA AT CUTTACK
WP(C) No.18047 of 2023
Ch. Sunil Kumar Patro .... Petitioner
Mr. S.K. Sarangi,
Senior Advocate
-versus-
Collector, Ganjam &
others .... Opp. Parties
Mrs. Suman Pattnaik
Add. Govt. Advocate
CORAM:
JUSTICE S.K. SAHOO
JUSTICE MURAHARI SRI RAMAN
ORDER
Order No. 06.06.2023
01. This matter is taken up through Hybrid arrangement (video conferencing/physical mode).
Learned counsel for the petitioner has filed a memo dated 06.06.2023 stating therein that the petitioner wants to withdraw the present writ petition.
Accordingly, the writ petition stands disposed of as withdrawn. The memo is taken on record.
( S.K. Sahoo) Vacation Judge Signature Not Verified Digitally Signed Signed by: PRAMOD KUMAR SAHOO ( M.S. Raman) Designation: Secretary Reason: Authentication Vacation Judge Location: High Court of Orissa Date: 06-Jun-2023 15:16:10 PKS/sipun