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[Cites 0, Cited by 6] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(b) in THE BOMBAY PUBLIC SECURITY MEASURES ACT, 1947

(b)directing that, except in so far as he may be permitted by the provisions of the order, or by such authority or person as may be specified therein, he shall not be in any such area or place in the Province as may be specified in the order;