Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 38] [Entire Act] State of Assam - Subsection Section 38(2) in Sonowal Kachari Autonomous Council Act, 2005 (2)The President shall exercise such power , discharge such duties and perform such functions as may be entrusted by the Village Council.
