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[Cites 0, Cited by 0] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(6) in The Dock Workers (Safety, Health And Welfare) Regulations, 1990

(6)Temporary fencing of hatchways elevated platforms, etc., shall, as far as reasonably practical, extend to a height of one metre and consist of either:
(a)two taut ropes or chains with stanchions; or
(b)a properly rigged and securely fastened safety net.