Himachal Pradesh High Court
Brij Mohan vs . Upendra Prasad Singh And Others. on 25 February, 2022
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Brij Mohan vs. Upendra Prasad Singh and others.
COPC No. 232 of 2019 .
25.02.2022 Present: Mr. Athrav Sharma, Advocate for the petitioner.
None for respondent No.1.
Mr.Rajat Chauhan, Law Officer, for the respondent No.2. Ms. Dhanwanti Advocate vice Mr. Y.W. Chauhan, Advocate for respondent No.3.
Rejoinder to reply filed on behalf of respondent No.3 stands filed. List for consideration after two weeks before the appropriate Bench.
February 25,2022 (Vivek Singh Thakur)
(ms) Judge
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