Section 24 in Kerala Agricultural University Act, 1971
24. Officers of the University.
- The following shall be the Officers of the University, namely,(1)The Chancellor;(2)The Pro-Chancellor;(3)The Vice-Chancellor;(4)[***] [Omitted by Act 16 of 2001.](5)The Registrar;(6)The Comptroller;(7)The Director of Physical Plant;(8)The Librarian;(9)The Deans of Faculties;(10)The Director of Students Welfare;(11)The Director of Research;(12)The Director of Extension;(13)Such other persons in the service of the University as may be declared by the Statutes to be Officers of the University.
