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State of Odisha - Section

Section 19 in The Orissa Grama Rakshi Rules, 1969

19.

The Grama Rakshi shall also give prompt information to the police-station about out-break of fire, unnatural, suspicious or sudden deaths, arrests by private persons, damage to protected monuments or public property and arrival of foreigners, swindlers, criminal tribes and wandering gangs. He shall also direct the complainant of informant, if there be any, to report the matter forthwith to the police-station :Provided that while giving the information the Grama Rakshi shall take the following steps, namely :to keep proper watch on the suspects or guard over the scene of occurrence and any other relevant places, so that the scene is not disturbed and no article is handled by any person before the arrival and inspection of those places by the police.