Section 32(2)(c) in The Maharashtra Agricultural Debtors Relief Act, 1947
(c)loans given by resource societies or by persons authorized to advance loans under section 78 of the repealed Act or section 54 of this Act for the financing of crops under the repealed Act or for seasonal finance under this Act after the 30th January, 1940 and other loans given for financing crops after the 1st January, 1939 and before the 30th January, 1940.