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State of West Bengal - Section

Section 6 in The Murshidabad Estate (Management Of Properties) And Miscellaneous Provisions Act, 1980

6. Management and administration of Estate properties. -

The Estate properties which stand transferred to and vest in the State Government under sub-section (1) of section 3 shall, subject to the provisions of this Act and the rules made thereunder, be managed and administered on behalf of the State Government by the Estate Manager.