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[Cites 0, Cited by 0] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(ix) in The First Statutes of the Rajiv Gandhi National Institute of Youth Development, 2013

(ix)[Make provision for periodic] [Substituted by Notification No. G.S.R. 507(E), dated 10.5.2016 (w.e.f. 18.6.2013).] review of research and academic development or activity-within the Institute and seek reports on such research or academic development or activity from the persons engaged therein;