Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Kerala - Section Section 14 in Kerala Survey and Boundaries Rules, 1964 14. Apportionment of cost. - The cost of the renewal or repair of each survey mark shall be apportioned as laid down in rule 85 (e).
