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[Cites 0, Cited by 0] [Section 83(2)] [Section 83] [Entire Act]

State of Sikkim - Subsection

Section 83(2)(g) in Sikkim Forests, Water Courses and Road Reserve (Preservation and Protection) Act, 1988

(g)to prescribe the distance from the centre of the National Highway and other Highways as road reserve under subsection (4) and sub-section (5) of section 29;