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State of Haryana - Section

Section 12 in The Haryana Homoeopathic Practitioners (General) Rules, 1975

12. Publication of list of practitioners.

- [Section 26]. - The Registrar shall, as early as possible, after every five years, cause to be printed and published, in the same form as the original Register (Part A and B) a correct list of all persons referred to in sub-section (1) of section 26.