Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 66] [Entire Act] State of Manipur - Subsection Section 66(1) in The Manipur Co-operative Societies Act, 1976 (1)Every society which does, or can, derive net profit from its transactions shall maintain a reserve fund.
