Chattisgarh High Court
Smt. Bhagwati vs Gajanand 33 Wp227/19/2020 Jai Bhole ... on 30 January, 2020
HIGH COURT OF CHHATTISGARH, BILASPUR
CRR No. 127 of 2020
1. Smt. Bhagwati, W/o Shri Sukhlambar, D/o Late Shri Manbodh Yadav, R/o
Rikhadadar, Paraswani, Sankara, District-Mahasamund, Chhattisgarh.
2. Ramkumar @ Rajkumar, S/o Late Shri Manbodhan Yadav, R/o Utekel, Tehsil
Sankara, District-Mahasamund, Chhattisgarh.
---- Petitioners
Versus
1. Gajanand, S/o Shri Dayanidhi Rawat, Aged About 40 Years, R/o Village - Utekel,
Post Office Sankra, P.C. No. 45, R.I. Circle Sankara, District-Mahasamund,
Chhattisgarh.
2. Radheshyam, S/o Shri Deenbandhu Rawat, Aged About 62 Years, R/o Village -
Utekel, Post Office Sankara, P.C. No. 45, R.I. Circle - Sankara, District-
Mahasamund, Chhattisgarh.
3. Smt. Vrindavati, W/o Shri Nakul Yadav, D/o Late Shri Manbodhan Yadav, R/o
Village Kapati, Jharbanda, District-Bargarh, Odisha.
4. Smt. Basanti, W/o Shri Ashok Yadav, D/o Late Shri Manbodhan Yadav, R/o
Village Mudpahar, Toresiha, Saraipali, District-Mahasamund, Chhattisgarh.
5. Sanjay, S/o Late Shri Manbodhan Yadav, R/o Village Utekel, Tehsil Sankara,
District-Mahasamund, Chhattisgarh.
6. Dolamani, S/o Late Shri Manbodhan Yadav R/o Village Utekel, Tehsil Sankara,
District Mahasamund Chhattisgarh.
7. Urkulibai, W/o Late Shri Manbodhan Yadav, Aged About 52 Years R/o Village
Utekel, Tehsil Sankara, District Mahasamund Chhattisgarh.
8. Nandlal Yadav, S/o Shri Mani Yadav, Aged About 45 Years R/o Village Utekel,
Tehsil Sankara, District-Mahasamund, Chhattisgarh.
9. Khago Yadav, S/o Shri Ramchandra Yadav, Aged About 68 Years R/o Village
Utekel, Tehsil Sankara, District-Mahasamund, Chhattisgarh.
10. Murli Yadav, S/o Shri Bhojo Yadav, Aged About 45 Years, R/o Village Utekel,
Tehsil- Sankara, District-Mahasamund, Chhattisgarh.
11. State of Chhattisgarh Through Collector, Mahasamud, District-Mahasamund,
Chhattisgarh.
12. Sub Divisional Magistrate Pithora, District-Mahasamund, Chhattisgarh.,
---- Respondents
30/01/2020 Mr. Surfaraj Khan, Advocate for applicants Mr. Shrikant Kaushik, PL for State/respondents No.11 to 12. Heard on IA No.1 of 2020, application for condonation of delay in filing revision. After considering on all the grounds mentioned in the application, IA No.1 of 2020 is allowed. Delay in filing the revision petition is condoned.
Issue notices to the respondents No.1 to 10 as well as on the application for grant of Stay.
List this case after three weeks.
In the meanwhile, the proceeding before the Court below shall remain stayed till the next date of hearing.
Sd/-
(Rajendra Chandra Singh Samant) Judge Nisha