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[Cites 0, Cited by 0] [Section 1136] [Entire Act]

Bengal Presidency - Subsection

Section 1136(c) in Police Regulations, Bengal , 1943

(c)When any money is sent to the treasury for credit to the provincial revenues, the chalan shall always be signed by the Superintendent, Assistant or Deputy Superintendent, or an Inspector specially authorized by district order, and not by the accountant.