Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] Securities And Exchange Board Of India - Subsection Section 8(a) in Securities And Exchange Board Of India (Venture Capital Funds) Regulations, 1996 (a)the venture capital fund shall abide by the provisions of the Act, [* * *] [Omitted by S.O. 1118(E), dated 17.11.1999] and these regulations;
