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Himachal Pradesh High Court

Balwinder Singh vs . State Of Hp & Ors on 7 November, 2022

Bench: Tarlok Singh Chauhan, Virender Singh

Balwinder Singh Vs. State of HP & ors CWP No. 4749 of 2022 .

7.11.2022 Present: Mr. Deepak Kaushal, Advocate, for the petitioner.

Mr. J.S. Guleria, Deputy Advocate General with Mr. Rajat Chauhan, Law Officer, for respondents­State.

Mr. Maan Singh, Advocate, for respondent No. 6.

Learned Deputy Advocate General prays for and is granted three weeks' time to file reply. It is made clear that no further opportunity shall be granted to the respondents­State to file reply.

List on 28.11.2022.

(Tarlok Singh Chauhan) Judge (Virender Singh) Judge November 7, 2022 (kalpana) ::: Downloaded on - 07/11/2022 20:33:03 :::CIS