Himachal Pradesh High Court
Balwinder Singh vs . State Of Hp & Ors on 7 November, 2022
Bench: Tarlok Singh Chauhan, Virender Singh
Balwinder Singh Vs. State of HP & ors CWP No. 4749 of 2022 .
7.11.2022 Present: Mr. Deepak Kaushal, Advocate, for the petitioner.
Mr. J.S. Guleria, Deputy Advocate General with Mr. Rajat Chauhan, Law Officer, for respondentsState.
Mr. Maan Singh, Advocate, for respondent No. 6.
Learned Deputy Advocate General prays for and is granted three weeks' time to file reply. It is made clear that no further opportunity shall be granted to the respondentsState to file reply.
List on 28.11.2022.
(Tarlok Singh Chauhan) Judge (Virender Singh) Judge November 7, 2022 (kalpana) ::: Downloaded on - 07/11/2022 20:33:03 :::CIS