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[Cites 0, Cited by 0] [Section 440(3)] [Section 440] [Entire Act]

State of Odisha - Subsection

Section 440(3)(b) in Orissa Municipal Rules, 1953

(b)If he is on leave under suspension on the 31st March of the preceding year by the deduction which he makes in this behalf from his first pay bill after his return to duty.