Supreme Court - Daily Orders
M/S Indian Coffee Workers ... vs Commissioner Of Central Excise on 10 April, 2015
Bench: Madan B. Lokur, Adarsh Kumar Goel
ITEM NO.3 COURT NO.9 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).18745/2014
(Arising out of impugned final judgment and order dated 10/04/2014
in CEA No. 50/2014 passed by the High Court of Judicature at
Allahabad)
M/S INDIAN COFFEE WORKERS COOP.SOC.LTD. Petitioner(s)
VERSUS
COMMISSIONER OF CENTRAL EXCISE &
SERVICE TAX, ALLAHABAD Respondent(s)
(With appln. (s) for permission to file additional documents and
interim relief and office report)
WITH
C.A. No. 433/2015
(With appln.(s) for condonation of delay in filing appeal and
appln.(s) for stay and )
Date : 10/04/2015 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
For Petitioner(s) Mr. M. Y. Deshmukh, AOR
Mr. Kaanan Kapur, Adv.
Mr. B. Kapur, Adv.
Mr. Rajinder Mathur, AOR
For Respondent(s) Mr. Aman Sinha, Sr. Adv.
Mr. Aniruddha P. Mayee, Adv.
Ms. Sunita B. Rao, Adv.
Mr. Vikas Bansal, Adv.
Mr. B. Krishna Prasad, AOR
UPON hearing the counsel the Court made the following
O R D E R
List these matters on a non-miscellaneous day in the Signature Not Verified Digitally signed by Sanjay Kumar Date: 2015.04.11 month of July, 2015.
11:16:56 IST Reason: (SANJAY KUMAR-I) (TAPAN KUMAR CHAKRABORTY) COURT MASTER COURT MASTER