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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Jharkhand - Subsection

Section 8(b) in The Jharkhand Agricultural Produce Markets Rules, 2000

(b)the date on which, the place at which and the hours between which nomination papers shall be presented to him, which date shall not be less than fourteen days from the date of publication of the notice;