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State of Rajasthan - Section
Section 43 in Rajasthan Public Service Commission (Ministerial and Subordinate Services) Rules and Regulations, 1999
43. [ [Deleted vide Notification dated 20.1.2006.]
Deleted.]| Increments by during probation.- A probationer shall draw increments in the scale or pay admissible to him during the period of probation in accordance with the provisions of the Rajasthan Service Rules, 1951. |