Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 24 in The Punjab Minor Mineral Concession Rules, 1964 24. to 27. [Rule 24 to 27 ommitted.] [Ommitted vide Legislative Supplement Part III, dated 21st January, 1994.]G-Grant of Contracts
