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[Cites 0, Cited by 0] [Section 65(2)] [Section 65] [Entire Act]

State of Bihar - Subsection

Section 65(2)(vi) in Bihar Sugarcane (Regulation of Supply and Purchase) Act, 1981

(vi)the function of the Cane Commissioner and of other authorities and officers by whom any functions under this Act or the rules are to be performed;