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[Cites 0, Cited by 0] [Section 32(6)] [Section 32] [Entire Act]

State of Rajasthan - Subsection

Section 32(6)(ii) in Rajasthan Women Empowerment (State and Subordinate) Service Rules, 2017

(ii)Where the number of eligible persons for promotion to higher post is less than the number specified above, all the persons so eligible shall be considered.