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Supreme Court - Daily Orders

The Pr. Commissioner Of Income Tax - 4 vs M/S. Mphasis Ltd. on 12 October, 2018

      ITEM NO.37                          REGISTRAR COURT. 2              SECTION IV-A

                                  S U P R E M E C O U R T O F      I N D I A
                                          RECORD OF PROCEEDINGS


                                          BEFORE THE REGISTRAR RAJESH KUMAR GOEL

      Civil Appeal               No(s).    10880/2016

      THE PR. COMMISSIONER OF INCOME TAX - 4 & ANR.                     Appellant(s)

                                                     VERSUS

      M/S. MPHASIS LTD.                                                 Respondent(s)



      Date : 12-10-2018 This appeal was called on for hearing today.


      For Appellant(s)                 Mr.Arun Kumar Singh,Adv.
                                       Mrs. Anil Katiyar, AOR

      For Respondent(s)                Mr.Piyush Bhardwaj,Adv.
                                       Mr.Y.P.Jha,Adv.
                                       Mr. Kunal Verma, AOR


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Service is complete. Ld.counsel for the parties have not filed any statement of case within the prescribed period. Hence, list the matters before the Ho’ble Court as per rules.

RAJESH KUMAR GOEL Registrar SB Signature Not Verified Digitally signed by SUSHMA KUMARI BAJAJ Date: 2018.10.13 10:23:12 IST Reason: