Supreme Court - Daily Orders
The Pr. Commissioner Of Income Tax - 4 vs M/S. Mphasis Ltd. on 12 October, 2018
ITEM NO.37 REGISTRAR COURT. 2 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR RAJESH KUMAR GOEL
Civil Appeal No(s). 10880/2016
THE PR. COMMISSIONER OF INCOME TAX - 4 & ANR. Appellant(s)
VERSUS
M/S. MPHASIS LTD. Respondent(s)
Date : 12-10-2018 This appeal was called on for hearing today.
For Appellant(s) Mr.Arun Kumar Singh,Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s) Mr.Piyush Bhardwaj,Adv.
Mr.Y.P.Jha,Adv.
Mr. Kunal Verma, AOR
UPON hearing the counsel the Court made the following
O R D E R
Service is complete. Ld.counsel for the parties have not filed any statement of case within the prescribed period. Hence, list the matters before the Ho’ble Court as per rules.
RAJESH KUMAR GOEL Registrar SB Signature Not Verified Digitally signed by SUSHMA KUMARI BAJAJ Date: 2018.10.13 10:23:12 IST Reason: