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Patna High Court - Orders

National Insurance Company Ltd vs Renu Devi & Ors on 12 September, 2008

                     IN THE HIGH COURT OF JUDICATURE AT PATNA
                                     MA No.398 of 2002
                          NATIONAL INSURANCE COMPANY LTD
                                            Versus
                                    RENU DEVI & ORS
                                          -----------

16    12.9.2008

Two week's time is allowed to remove the effects as pointed out by the office, failing which this appeal shall stand dismissed without further referenced to a Bench. 

     SKBOSE                                                   (Subash Chandra Jha)