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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Daman and Diu - Subsection

Section 4(4) in The Daman and Diu Real Estate (Regulation and Development) (General) Rules, 2016

(4)In case of plotted development, the promoter shall disclose the area of the plot being sold to the allottees as per the layout plan.