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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Meghalaya - Subsection

Section 4(1)(b) in The Meghalaya Fiscal Responsibility and Budget Management Act, 2006

(b)reduce fiscal deficit as a percentage of GSDP in each of the financial year as per yearly reduction to the indicated under the rules, beginning from 2006-07, in a manner that will enable the State to achieve Fiscal Deficit of 3 % of GSDP by 2008-09;