Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] NCT Delhi - Section Section 39 in The Delhi Urban Shelter Improvement Board Act, 2010 39. Time of making entry. - No entry authorized by or under this Act shall be made except between the hours of sunrise and sunset.
