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[Cites 0, Cited by 0] [Section 4(6)] [Section 4] [Entire Act]

State of Tamilnadu - Subsection

Section 4(6)(iii) in Tamil Nadu Patta Pass Book Rules, 1987

(iii)When breach of conditions, if any, are noticed in the cases of lands assigned conditionally, the Tahsildar shall report to the Revenue Divisional Officer for further follow up action for the resumption of such land or lands under the provisions in Revenue Standing Order.]