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[Cites 0, Cited by 0] [Section 54(1)] [Section 54] [Entire Act]

State of Uttar Pradesh - Subsection

Section 54(1)(a) in The U.P. Fundamental Rules

(a)regarding the pay and allowances to be paid to the Government servant for the period of his absence from duty including the period of suspension preceding his dismissal, removal, or compulsory retirement, as the case be; and