Bombay High Court
Ipcl Laboratories Ltd vs Awadesh Singh Yadav And Others on 6 October, 2022
Bench: G.S. Patel, Gauri Godse
902-ASCAL-170-2011 IN LPA-270-2009+.DOC
Shephali
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
CIVIL APPLICATION NO. 170 OF 2011
IN
LETTERS PATENT APPEAL NO. 270 OF 2009
IN
REVIEW PETITION NO. 86 OF 2009
IN
WRIT PETITION NO. 2791 OF 2009
Awadesh Singh Yadav & Ors ...Appellants
Versus
Labour and Enforcement Officer Dadra and ...Respondents
Nagar Haveli & Ors
WITH
LETTERS PATENT APPEAL NO. 83 OF 2010
IN
WRIT PETITION NO. 2791 OF 2009
SHEPHALI
SANJAY
MORMARE
Digitally signed
by SHEPHALI
IPCL Laboraties Ltd ...Appellants
SANJAY
MORMARE
Date: 2022.10.06
Versus
14:05:22 +0530
Awadesh Singh Yadav & Ors ...Respondents
WITH
CIVIL APPLICATION NO. 228 OF 2011
IN
Page 1 of 2
6th October 2022
902-ASCAL-170-2011 IN LPA-270-2009+.DOC
LETTERS PATENT APPEAL NO. 270 OF 2009
IN
REVIEW PETITION NO. 86 OF 2009
IN
WRIT PETITION NO. 2791 OF 2009
Awadesh Singh Yadav & Ors ...Appellants
Versus
Labour and Enforcement Officer Dadra and ...Respondents
Nagar Haveli & Ors
Ms Jane Cox, for the Applicants/Petitioners.
Mr SK Talsania, Senior Advocate, with SS Deshmukh, for
Respondents Nos. 1 and 3.
CORAM G.S. Patel &
Gauri Godse, JJ.
DATED: 6th October 2022 PC:-
1. Hearing is concluded.
2. Judgment is reserved.
(Gauri Godse, J) (G. S. Patel, J) Page 2 of 2 6th October 2022