Delhi High Court - Orders
(44) Cox And Kings Global Services Pvt. ... vs Union Of India on 3 February, 2026
Author: Sachin Datta
Bench: Sachin Datta
$~44 & 45
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5052/2020 and CM APPLs.18230/2020, 35895/2022,
41435/2022
(44) COX AND KINGS GLOBAL SERVICES PVT. LTD......Petitioner
Through: Mr. Jasmeet Singh, Mr. Mahinder
Singh Hura, Mr. Saif Ali, Mr.
Pushpendra S. Bhadoriya, Mr. Vijay
Sharma, Mr. Pranav Menon, Mr.
Ajith Williyam. S., Ms. Anita Sahani,
Mr. Saurav, Advs.
versus
UNION OF INDIA .....Respondent
Through:
+ W.P.(C) 5613/2020 and CM APPLs.20344/2020, 33616/2021
(45) WORLD COMPLIANCE TECHNOLOGIES PVT LTD.....Petitioner
Through: Mr. Nidhesh Gupta (Sr. Adv) along
with Mr. Jasmeet Singh, Mr.
Mahinder Singh Hura, Mr. Saif Ali,
Mr. Pushpendra S. Bhadoriya, Mr.
Vijay Sharma, Mr. Pranav Menon,
Mr. Ajith Williyam. S., Ms. Anita
Sahani, Mr. Saurav, Advs.
versus
UNION OF INDIA & ANR. .....Respondents
Through:
CORAM:
HON'BLE MR. JUSTICE SACHIN DATTA
ORDER
% 03.02.2026
1. None appears for the respondents.
2. In the circumstances, re-notify on 04.04.2026.
SACHIN DATTA, J FEBRUARY 3, 2026/uk This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 09/02/2026 at 20:32:57