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[Cites 0, Cited by 0] [Section 13(3A)] [Section 13] [Entire Act]

Bombay Presidency - Subsection

Section 13(3A)(c) in The Bombay Rents, Hotel and Lodging House Rates Control Act, 1947

(c)that the work of erection of the new building shall be completed by him not later than fifteen months from the said date: