Himachal Pradesh High Court
H.P. State Cooperative Bank Ltd. vs . State Of H.P. And on 16 May, 2024
H.P. State Cooperative Bank Ltd. Vs. State of H.P. and .
Ors.
CWP No. 5063 of 2023 16.05.2024Present: Mr. Sunil Mohan Goel, Advocate, for the petitioner.
Mr. R.S. Verma, Additional Advocate General, for respondents No. 1 and 2 /State.
Mr. Narender Sharma, Advocate, for respondent No. 3.
Reply on behalf of respondent No. 3 has been filed.
However, reply of respondents No. 1 and 2 is not on record.
More time sought to file reply on behalf of respondents No. 1 and 2. Be filed on or before the next date of hearing.
List on 20.06.2024.
In the meanwhile, rejoinder, if any, to the reply of respondent No. 3 be also filed.
( Satyen Vaidya ) Judge 16th May, 2024 (sushma) ::: Downloaded on - 16/05/2024 20:33:19 :::CIS