Delhi High Court - Orders
Intercontinental Great Brands Llc vs Parle Product Private Limited on 30 October, 2023
Author: C.Hari Shankar
Bench: C.Hari Shankar
$~8
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 64/2021 & I.A. 9732/2023
INTERCONTINENTAL GREAT BRANDS LLC ..... Plaintiff
Through: Mr. Chander M. Lall, Sr.
Advocate with Ms. Nancy Roy, Ms. Aastha
Kakkar, Ms. Yashi Agarwal and Mr.
Abhinav Bhalla, Advs.
versus
PARLE PRODUCT PRIVATE LIMITED ..... Defendant
Through: Mr. J. Sai Deepak, Mr. Bikash
Ghorai, Mr. N.K. Bhardwaj, Ms. Anju
Agrawal, Mr. Rahul Maratha, Mr. Abhishek
and Mr. Avinash Kumar Sharma, Advs.
CORAM:
HON'BLE MR. JUSTICE C.HARI SHANKAR
ORDER
% 30.10.2023 I.A. 9732/2023 [under Section 124 of the CPC]
1. Both sides are heard.
2. Orders are reserved to be dictated/pronounced on 1 November 2023.
C.HARI SHANKAR, J OCTOBER 30, 2023 ar Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 31/10/2023 at 21:51:21