Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Bihar - Subsection

Section 6(7) in Shatabdi Anna Kalash Yojana Rules, 2011

(7)Upon the direction of the Mukhiya or the ward councilor, as case may be the PDS shop owner shall supply the food grains promptly to the concerned pe, son. The PDS shop owner shall maintain the record of the food grain utilized from the revolving stock.