Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 21] [Entire Act] Union of India - Subsection Section 21(3) in The Unit Trust Of India Act, 1963 (3)The Board may, from time to time, add to or otherwise amend [any scheme] [Substituted by Act 17 of 1966, Section 7, for "the scheme" (w.e.f. 10-6-1966)] made under sub-section (1).
