Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 51] [Entire Act]

Bengal Presidency - Subsection

Section 51(f) in The Calcutta Hackney-Carriage Act, 1919

(f)wilfully obstructs or hinders the driver of any other carriage in taking up or setting down any passenger into, or from, such other carriage;